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State of Rajasthan - Section

Section 259 in Rajasthan Land Revenue (Land Records) Rules, 1957

259. Register of Rainfall.

- (i) At each rainfall station there should be kept, in the form given below, a strongly bound book, for the due care of which the rainfall observer should be held responsible:-Meteorological Register kept in the office.......... of the........ of for the month of...........19.
Date Day of week Rainfall for 24 hours preceding 8-30 A.M. Remarks
    Inches Cents  
1 2 3 4 5
         
Note. - Falls so slight as not to admit of measurement should be denoted in the register by the letter R.
(ii)The record of the rainfall at that station from the commencement of observations, or in continuation of it should be kept in this "Rainfall book" and the entries in it should be made as neatly as possible and every case should be taken for its preservation.
(iii)On the basis of the entries in the Rainfall Book, the Office Qanungo shall prepare a monthly report on Form O-28 and send it to the Sadar Qanungo.