Section 1 in The Customs Duties And Cesses (Conversion To Metric Units) Act, 1960
1. Short title and commencement.
(1)This Act may be called the Customs Duties and Cesses (Conversion to Metric Units) Act, 1960.(2)It shall come into force on such [date] [1st October, 1960, vide Notification No. S.O. 2348, dated the 23rd September, 1960, see Gazette of India, Extraordinary, 1960, Pt. II, Section 3(ii), p. 545] as the Central Government may, by notification in the Official Gazette, appoint. 2 to Rep. by the Repealing and Amending Act 2 to 9. Rep. by the Repealing and Amending Act, 1964 (52 of 1964), s. 2 and Sch. I.
