Himachal Pradesh High Court
Anil Soni vs . Parveen Kumar Saini & Ors. on 17 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anil Soni Vs. Parveen Kumar Saini & Ors.
Cr. MMO No. 317/202317.08.2023 Present: Mr. K.B. Khajuria, Advocate, for the .
petitioner.
Mr. Naveen K. Bhardwaj, Advocate, for respondent No. 1.
Cr. MMO No. 317/2023Heard. Admit.
of List for final hearing in due course.
rt Cr. MP No. 1113/2023In view of the averments made in the application, the same is allowed and further proceedings pending before the Court of learned Judicial Magistrate First Class, Court No. 2, Kangra District at Kangra, H.P., in case No. 65/2013, titled Parveen Kumar Vs. Rakesh Kathuria and Others, shall remain stayed during the pendency of the present petition.
The application stands disposed of.
( Sushil Kukreja ) Judge 17th August, 2023 (raman) ::: Downloaded on - 17/08/2023 20:36:44 :::CIS