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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(iii) in The Rajasthan Subordinate Accounts Service Rules, 1963

(iii)he has passed a departmental test,of proficiency in Hindi; Provided that those who have already passed High School/Higher Secondary examination or Examinations higher than those with Hindi as one of the subjects of any Hindi Examination recognised by the State Government from time to time as equivalent to that of High School standard in Hindi, shall not be required to pass the proficiency test in Hindi.