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State of Rajasthan - Section

Section 34 in The Rajasthan Subordinate Accounts Service Rules, 1963

34. Confirmation.

- A probationer shall be confirmed in his appointment at the end of the period of his probation if:-
(i)he has undergone complete training and passed the departmental examination as prescribed by the Chief Accounts Officer in consultation with the Government.
Provided that a person who prior to his appointment as Junior Accountant, had passed in Accounts Clerks Examination, but was not eligible for appointment as Junior Accountant according to the criteria laid down in part V, shall not be required to appear at the Departmental Examination during his period of probation as Junior Accountant.
(ii)the Chief Accounts Officer is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation; and
(iii)he has passed a departmental test,of proficiency in Hindi; Provided that those who have already passed High School/Higher Secondary examination or Examinations higher than those with Hindi as one of the subjects of any Hindi Examination recognised by the State Government from time to time as equivalent to that of High School standard in Hindi, shall not be required to pass the proficiency test in Hindi.