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[Cites 0, Cited by 0] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(9) in The West Bengal Factories Rules, 1958

(9)Projecting loads and cranes: - (a) If the load on wagon projects beyond its length, a guard or dummy truck shall be used beneath the projection.
(b)No loco-crane shall travel without load unless the jib is completely lowered and positioned in line with the track.
(c)When it is necessary for a loco-crane to travel with a load, the jib shall not be swung until the loco-crane has come to rest.