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[Cites 0, Cited by 0] [Section 49A(9)] [Section 49A] [Entire Act]

State of West Bengal - Subsection

Section 49A(9)(c) in The West Bengal Factories Rules, 1958

(c)When it is necessary for a loco-crane to travel with a load, the jib shall not be swung until the loco-crane has come to rest.