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[Cites 1, Cited by 7]

Himachal Pradesh High Court

Reeta Devi vs . Girija Nand & Anr. on 20 July, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Reeta Devi vs. Girija Nand & anr.

.

Cr. MMO No. 214 of 2019.

20.07.2022 Present: Mr. Bhisham Sharma, Advocate, vice Mr. Inderjit Singh Narwal, Advocate, for the petitioner.

Mr. Parveen Kumar, Advocate, vice Mr. H.S. Rangra, Advocate, for respondent No. 1 Mr. Anil Kumar, Advocate, for respondent No. 2.

Though rejoinder to the reply filed on behalf of respondent No. 1 stands filed, reply on behalf of respondent No. 2 has not been filed. Learned counsel for respondent No. 2 undertakes to file reply on behalf of respondent No. 2 during the course of the day. List after two weeks as prayed for.

              July 20, 2022                             (Sandeep Sharma),
              (PK)                                            Judge.







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