Himachal Pradesh High Court
Reeta Devi vs . Girija Nand & Anr. on 20 July, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Reeta Devi vs. Girija Nand & anr.
.
Cr. MMO No. 214 of 2019.
20.07.2022 Present: Mr. Bhisham Sharma, Advocate, vice Mr. Inderjit Singh Narwal, Advocate, for the petitioner.
Mr. Parveen Kumar, Advocate, vice Mr. H.S. Rangra, Advocate, for respondent No. 1 Mr. Anil Kumar, Advocate, for respondent No. 2.
Though rejoinder to the reply filed on behalf of respondent No. 1 stands filed, reply on behalf of respondent No. 2 has not been filed. Learned counsel for respondent No. 2 undertakes to file reply on behalf of respondent No. 2 during the course of the day. List after two weeks as prayed for.
July 20, 2022 (Sandeep Sharma),
(PK) Judge.
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