Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(vii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(vii)15% of seats in clinical subjects and 30% of seats in non-clinical subjects are reserved for in-service candidates in each category. Candidates selected on merit in the respective categories shall be counted against in-service quota, candidates working on contract basis, consolidated pay basis, daily honorarium and ad-hoc basis are not considered as regular service candidates.