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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of Rajasthan - Subsection

Section 135(1) in The General Rules (Civil), 1986

(1)Every sheet of an application, petition, process, notice, or order in relating to a suit which will include a proceeding from the institution of the suit down to the final decree shall bear on the left hand centre portion of each paper (obverse side):-