135. Particulars to be shown on every sheet of application etc.
(1)Every sheet of an application, petition, process, notice, or order in relating to a suit which will include a proceeding from the institution of the suit down to the final decree shall bear on the left hand centre portion of each paper (obverse side):-(1)the name of the court in which the original suit was instituted, or to which it was transferred;(2)the register number and the year of the original suit; and(3)the title of the suit:Provided that where the above particulars already appear on any paper the endorsement required by this rule shall not be necessary.(2)Similarly on every sheet of an application, petition, process, notice or order in or relating to an execution application shall bear on the left hand centre portion of each paper (obverse side):-(1)the name of a court in which the execution application was filed or to which it was transferred;(2)the register number and the year of the execution application; and(3)the title of the execution application.
