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State of Bihar - Section

Section 129 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

129. Depth of trenches.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)where the depth of a trench requires two lengths of sheet pilling, one above the other, the lower piling is set inside the bottom strings or wales of the upper pilling and such sheet pilling is driven down and braced as the excavation continues;
(b)all metal sheet piles used in excavation or a trenches are wielded end to end and secured by other similar means.