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[Cites 0, Cited by 0] [Section 129] [Entire Act]

State of Bihar - Subsection

Section 129(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)where the depth of a trench requires two lengths of sheet pilling, one above the other, the lower piling is set inside the bottom strings or wales of the upper pilling and such sheet pilling is driven down and braced as the excavation continues;