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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(iii) in Management and Working of the Forests

(iii)All transactions shown in Form No.2 necessitating payments should appear in Form No. 14, Forest Account Code of the same month and vice versa. Should the transactions be shown in Form No. 2 and Form No. 14 of the Forest Account Code, for different months, a note should be made in the "Remarks" column of the Form in which the transaction has been entered showing the months in which the entry appears in the other Form. When the entries made in both Forms do not tally the discrepancy should be explained against the entry in Form No. 2.