Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Mizoram - Subsection Section 51(2) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016 (2)The Registrar and other officers and employees of an Authority shall discharge their functions under the general superintendence of the Presiding Officer.
