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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 3(2) in Arunachal Pradesh Heritage Act, 2015

(2)The Authority constituted under sub-section (1) shall consist of the following Ex-Officio members :-
(i) Chief Secretary - Chairman
(ii) Principal Secretary, Home - Member
(iii) Development Commissioner - Member
(iv) Secretary Urban Department - Member
(v) Secretary, Cultural Affairs - Member Secretary.
(vi) Secretary, Tourism - Member
(vii) Secretary, Panchayat - Member
(viii) PCCF/CCF, Forest - Member
(ix) Commissioner, PWD - Member
(x) Secretary Planning - Member
(xi) Secretary, IPR - Member
(xii) Deputy Commissioner of concerned Districtwhere the proposed haritage site in located - Member
(xiii) Zilla Chairperson of Concerned Districtwhere the proposed haritage site in located - Member
(xiv) CMEO/Executive Officer, Municipal Councilwhere the proposed haritage site in located - Member
(xv) A Representative from INTACH State chapter - Member
(xvi) An Architect with ten years Experience andhaving membership of the Council of Architecture withSpecialization in Urban Designs - Member
(xvii) A Structural Engineer having experienceof Institution of ten years and possessing membership ofEngineers - Member
(xviii) A Historian and an environmentalisthaving sound knowledge of the region with ten Years experience inthe field - Member
(xix) 3 (three) Representative from NGO's groups - Member
(xx) Director, Town Planning - Member
(xxi) Director, (Research) - Member
(xxii) Local MLA of the Heritage site where theproposed haritage site in located - Member