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State of Arunachal Pradesh - Section
Section 3 in Arunachal Pradesh Heritage Act, 2015
3. Constitution of Arunachal Pradesh Heritage Authority.
| (i) Chief Secretary | - | Chairman |
| (ii) Principal Secretary, Home | - | Member |
| (iii) Development Commissioner | - | Member |
| (iv) Secretary Urban Department | - | Member |
| (v) Secretary, Cultural Affairs | - | Member Secretary. |
| (vi) Secretary, Tourism | - | Member |
| (vii) Secretary, Panchayat | - | Member |
| (viii) PCCF/CCF, Forest | - | Member |
| (ix) Commissioner, PWD | - | Member |
| (x) Secretary Planning | - | Member |
| (xi) Secretary, IPR | - | Member |
| (xii) Deputy Commissioner of concerned Districtwhere the proposed haritage site in located | - | Member |
| (xiii) Zilla Chairperson of Concerned Districtwhere the proposed haritage site in located | - | Member |
| (xiv) CMEO/Executive Officer, Municipal Councilwhere the proposed haritage site in located | - | Member |
| (xv) A Representative from INTACH State chapter | - | Member |
| (xvi) An Architect with ten years Experience andhaving membership of the Council of Architecture withSpecialization in Urban Designs | - | Member |
| (xvii) A Structural Engineer having experienceof Institution of ten years and possessing membership ofEngineers | - | Member |
| (xviii) A Historian and an environmentalisthaving sound knowledge of the region with ten Years experience inthe field | - | Member |
| (xix) 3 (three) Representative from NGO's groups | - | Member |
| (xx) Director, Town Planning | - | Member |
| (xxi) Director, (Research) | - | Member |
| (xxii) Local MLA of the Heritage site where theproposed haritage site in located | - | Member |