Section 23(1) in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
(1)The metro railway administration shall cause to be pasted in a conspicuous and accessible place at every station in [Hindi, English and official language of the State in which such station is located] [Substituted by Act No. 34 of 2009.] a table of the fare chargeable for travelling from the station to every place for which tickets are issued to passengers.
