Section 23 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002
23. Exhibition of fare tables at station and supply of tickets.
(1)The metro railway administration shall cause to be pasted in a conspicuous and accessible place at every station in [Hindi, English and official language of the State in which such station is located] [Substituted by Act No. 34 of 2009.] a table of the fare chargeable for travelling from the station to every place for which tickets are issued to passengers.(2)Any person desirous of travelling on the metro railway shall, upon payment of fare, be issued with a ticket by the metro railway administration or an agent authorised in this behalf.(3)The ticket issued under sub-section (2) shall indicate its value, period of validity and such other particulars as may be prescribed.
