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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Assam - Subsection

Section 42(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)However, one set of latrine and bathroom may be allowed in the rear yard in ground floor with a height of 2.4m only by maintaining 1m setback from plot boundary.