Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440] [Entire Act] State of Gujarat - Subsection Section 440(2) in Gujarat High Court Rules, 1993 (2)Lady Advocates :- Regional dress of subdued colour or colours with Barrister's gown and bonds.Taxation of Advocates Fees
