Section 440 in Gujarat High Court Rules, 1993

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State of Gujarat - Section

Section 440 in Gujarat High Court Rules, 1993

440. Uniform dress for advocates.

- Advocates appearing before the court shall wear the following dress :

(1)Advocates other than lady advocates :

(a)Black buttoned up coat (chapkan, achakan or Sherwani), Barrister's gown and bonds, or

(b)Black open collar coat, white shirt, white collar, stiff or soft, with Barrister's gown and bands,

(2)Lady Advocates :- Regional dress of subdued colour or colours with Barrister's gown and bonds.Taxation of Advocates Fees