Himachal Pradesh High Court
Surender Kumar vs . Ioc & Anr on 30 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Surender Kumar Vs. IOC & anr CWP No. 7853 of 2014 30.5.2022 Present: Ms. Shalini Thakur, Advocate, for the .
petitioner.
Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent No. 1.
Mr. Vivek Sharma, Advocate, for respondent No. 2.
As prayed for, list on 2.6.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge May 30, 2022 (Kalpana) ::: Downloaded on - 30/05/2022 20:07:24 :::CIS