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State of Punjab - Section

Section 19 in The Punjab Animal Contagious Diseases Rules, 1953

19. Detention and Fees at the inter-provincial quarantine stations.

- (i) The period of detention of animals at the inter-provincial quarantine stations shall be 10 days.
(ii)The fee for vaccination and marking of animals at the inter-provincial quarantine stations shall by Re. 1 per animal. All such fee will be recovered from the owner of the animal and creditable under head "XXX - Veterinary - Other Receipts".
Appendix IDisinfection RulesA. Disinfection of Building, Yard or Vessel