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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(ii) in The Punjab Animal Contagious Diseases Rules, 1953

(ii)The fee for vaccination and marking of animals at the inter-provincial quarantine stations shall by Re. 1 per animal. All such fee will be recovered from the owner of the animal and creditable under head "XXX - Veterinary - Other Receipts".