Section 28(2)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(b)has passed his Higher Secondary Examination not earlier than seven years or his Intermediate Examination not earlier than six years before the date of his appointment.

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State of Madhya Pradesh - Subsection

Section 28(2)(b) in The M.P. Vishwavidyalaya Adhiniyam, 1973