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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(c) in U.P. State Co-operative Societies Election Rules, 2014

(c)In case of State level/apex co-operative societies,-
(i)For nomination to the office of the managing committee-Rs two thousand
(ii)For nomination to the office of the Chairman/ the Vicechairman- Rs five thousand
(iii)For nomination to the office of a delegate- Rs one thousand