Section 39(1) in U.P. State Co-operative Societies Election Rules, 2014
(1)Any candidate may obtain the nomination form (Form-K) from Election Officer on payment of fee as follows: -(a)In case of primary Co-operative societies, -(i)For nomination of a member of managing committee-Rs five hundred(ii)For nomination to the office of the Chairman/ the Vicechairman- Rs one thousand(iii)For nomination to the office of a delegate- Rs one hundred(b)In case of district/central co-operative societies, -(i)For nomination of member of the managing committee -Rs one thousand(ii)For nomination to the office of the Chairman/ the Vicechairman- Rs two thousand(iii)For nomination to the office of a delegate- Rs five hundred(c)In case of State level/apex co-operative societies,-(i)For nomination to the office of the managing committee-Rs two thousand(ii)For nomination to the office of the Chairman/ the Vicechairman- Rs five thousand(iii)For nomination to the office of a delegate- Rs one thousand
