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State of Madhya Pradesh - Section

Section 45 in The M.P. Bhumi Vikas Rules, 1984

45. Intersection of Roads.

(1)The layout shall be provided at the junctions of roads in such a way that as far as possible all roads meet at right angle. Roads meeting at less than 30 degree should be avoided However, in case it is necessary to so provide due to unavoidable circumstances, adequate and satisfactory arrangement has to be made from traffic and circulation point of view.
(2)For junctions of roads meeting at right angles as well as other than right angles, the rounding off or cut off or similar treatment shall be done, to the satisfaction of the Authority, depending upon the width of roads, the traffic generated, the sighting angle etc.