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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2) in The M.P. Bhumi Vikas Rules, 1984

(2)For junctions of roads meeting at right angles as well as other than right angles, the rounding off or cut off or similar treatment shall be done, to the satisfaction of the Authority, depending upon the width of roads, the traffic generated, the sighting angle etc.