Section 16(1) in Public Debt (Annuity Deposit Certificates) Rules, 1966
(1)The provisions of Rule 9 of the Public Debt Rules, 1946 shall apply niutatis niutandis in relation to annuity deposit certificates as they apply in relation to Government securities in the form of stock, subject to the modification that in its application to annuity deposit certificates the said rule shall have effect as if the words "other than a public office" were omitted.
