Section 16 in Public Debt (Annuity Deposit Certificates) Rules, 1966
16. Application of Public Debt Rules, 1946.-
(1)The provisions of Rule 9 of the Public Debt Rules, 1946 shall apply niutatis niutandis in relation to annuity deposit certificates as they apply in relation to Government securities in the form of stock, subject to the modification that in its application to annuity deposit certificates the said rule shall have effect as if the words "other than a public office" were omitted.(2)Subject to the provisions of sub-rule (1), no provision of the Public Debt Rules, 1946, except Rule 4 thereof shall apply to Government securities in the form of annuity deposit certificates to which these rules apply.
