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[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5)(ii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(ii)the Executive Council, before passing any such Statue taken into consideration of its own motion, shall ascertain and consider the views of the officer, authority or Board concerned.