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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Gujarat - Subsection

Section 31(5) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(5)Where a Statute affects the powers or duties of any officer, authority or Board of the University-
(i)the Executive Council shall, before proposing the draft of such Statute ascertain and consider the views of the officer, authority or Board concerned; and
(ii)the Executive Council, before passing any such Statue taken into consideration of its own motion, shall ascertain and consider the views of the officer, authority or Board concerned.