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[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of West Bengal - Subsection

Section 106(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Every owner of a registered transport vehicle or every person, who owns or keeps in his possession or control any transport vehicle, shall maintain a Garage Register, which should indicate, amongst others, the vehicle number, daily development of drivers in such vehicles, the names and addresses and signature/thumb impression of such drivers, etc.