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State of West Bengal - Section

Section 106 in The West Bengal Motor Vehicles Rules, 1989

106. Garage Register.

(1)Every owner of a registered transport vehicle or every person, who owns or keeps in his possession or control any transport vehicle, shall maintain a Garage Register, which should indicate, amongst others, the vehicle number, daily development of drivers in such vehicles, the names and addresses and signature/thumb impression of such drivers, etc.
(2)Such Garage Register shall be maintained in the form as prescribed in Schedule E5.
(3)Separate Garage Registers shall be maintained for each vehicle.
(4)Such Garage Registers shall be periodically checked by Motor Vehicles inspector or any Police Officer not below the rank of a sub-inspector or Sergeant.
(5)Such Garage Registers shall be produced and verified at the time of grant or renewal of certificate of fitness.