Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] State of Bihar - Subsection Section 113(2) in The Bihar Municipal Election Rules, 2007 (2)The intimation of such resignation shall be given by the person concerned in writing and, after being duly signed by him, shall personally be delivered to the Executive Officer.