Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2)(b) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(b)Objection if any shall be recorded and a copy of the minutes shall be sent immediately to the Programme Officer for necessary action.