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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(2)
(a)All payments made from the account shall be reported to the Gram Panchayat at its next meeting and approval will be obtained.
(b)Objection if any shall be recorded and a copy of the minutes shall be sent immediately to the Programme Officer for necessary action.