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[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of Andhra Pradesh - Subsection

Section 192(1)(xvi) in Andhra Pradesh Panchayat Raj Act, 1994

(xvi)borrow money for carrying out the purposes of this Act with the previous approval of the Government and subject to such terms and conditions as may be prescribed.