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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Andhra Pradesh - Subsection

Section 27(1) in Sri Venkatesware Institute of Medical Science University Act, 1995

(1)The Institute siren prepare an Annual Financial Statement on or before such date as may be proscribed by the regulations of tho estimated capital and revenue receipts and expenditure for the ensuing year and submit the same to the Government.