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State of Andhra Pradesh - Section

Section 27 in Sri Venkatesware Institute of Medical Science University Act, 1995

27. Annual Financial Statement.

(1)The Institute siren prepare an Annual Financial Statement on or before such date as may be proscribed by the regulations of tho estimated capital and revenue receipts and expenditure for the ensuing year and submit the same to the Government.
(2)The said Statement shalt include a Statement of salaries and allowances at members, officers and servants at the Institute and of such other particulars as may be prescribed by the regulations,
(3)The Institute may at any tIme during the year in respect of which a statement under sub-section (1) has been submitted submit to the Government supplementary statement, and all provisions of this section shall apply to such statements as they apply to the statement under the said sub-section.