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State of Rajasthan - Section

Section 59 in First Statutes of the University of Udaipur

59. Establishment, Amalgamation etc. of the Departments.

(1)Without prejudice to the powers of the Academic Council hereinbefore mentioned, the establishment, abolition, amalgamation, sub-divisions of the Department shall be determined by the Academic Council on the recommendation of the Board of Studies.
(2)The Rajasthan College of Agriculture, Udaipur SKN. College of Agriculture, Jobner, and College of Veterinary and Animal Science, Bikaner, shall comprise such Departments as were functioning immediately before the Constitution of the University and which have been transferred to the University.