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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(1) in First Statutes of the University of Udaipur

(1)Without prejudice to the powers of the Academic Council hereinbefore mentioned, the establishment, abolition, amalgamation, sub-divisions of the Department shall be determined by the Academic Council on the recommendation of the Board of Studies.