Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 121 in The Rajasthan Financial Corporation (Staff) Regulations, 1958 121. The Corporation may permit any of its employee to join as volunteers in the Civil Defence Service or as members of the Home Guards Organisation.
