Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(3) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(3)The licensee may consider provision of configurable ToD register(s) in all consumer meters on merits. The term ToD meter may be used for all meters except ABT meters, having provision of ToD registers irrespective of applicable tariff.