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State of Maharashtra - Section

Section 7 in The Maharashtra Homoeopathic and Biochemic Practitioners' (Registration of Enlistment) Rules, 1961

7. Certificates of registration and enlistment.

- The certificates of registration and enlistment shall be in Forms 'F' and 'G', respectively. The certificate of registration shall be printed on white paper and the certificate of enlistment shall be printed on the blue paper.