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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(a) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(a)Upon receipt of the completion report and or the test report, the Engineer will notify to the consumer the time and the date when the Board's representative proposes to inspect and test the installations. It shall then be the duty of the consumer to arrange his Wiring Contractor to be present during the inspection to give the Engineer or his representative any information required by him concerning the installations.