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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in Public Debt (Annuity Deposit Certificates) Rules, 1966

(2)Subject to the provisions of sub-rule (1), no provision of the Public Debt Rules, 1946, except Rule 4 thereof shall apply to Government securities in the form of annuity deposit certificates to which these rules apply.