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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(34) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(34)"Rectified spirit" or "Spirit of wine" means plain spirit of strength of not less than 50º O.P. (Fifty degree O.P.)